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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Himachal Pradesh - Subsection

Section 40(2)(w) in Himachal Pradesh General Sales Tax Act, 1968

(w)[ to prescribe the meaning of the industries specified in explanation to sub-section (1) of section 42.] [Clause (w) inserted vide Act No. 14 of 1994 (Sec. 7).]