Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(1)(z) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(z)the lessee shall maintain a copy of the mining plan at the mine office situated in the leased area;