Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act] State of West Bengal - Subsection Section 263(2)(c) in West Bengal Municipal Corporation Act, 2006 (c)that any information or document required by the Commissioner under this Act or the rules or the regulations made thereunder has not been duly furnished;