Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1971] [Entire Act] State of Haryana - Subsection Section 1971(13) in The Punjab State Aid to Industries Rules, 1936 (13)Whether assessment of Inter-State Sales Tax have been made by the Assessing Authority for the year, which forms basis for loan.