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Supreme Court - Daily Orders

Salem District Bus Owners Association vs Kumar Kandhasamy on 25 November, 2025

Author: Vikram Nath

Bench: Vikram Nath

     ITEM NO.19                         COURT NO.2                SECTION XII

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).15540-15541/2021

     [Arising out of impugned final judgment and order dated 01-04-2021
     in WP No. 1718/2020 01-04-2021 in WP No. 4778/2020 passed by the
     High Court of Judicature at Madras]

     SALEM DISTRICT BUS OWNERS ASSOCIATION                         Petitioner(s)

                                                VERSUS

     KUMAR KANDHASAMY & ORS.                                       Respondent(s)

     IA No. 108365/2023 - EXEMPTION FROM FILING O.T.
     IA No. 75245/2023 - EXEMPTION FROM FILING O.T.
     IA No. 125324/2021 - EXEMPTION FROM FILING O.T.
     IA No. 34598/2025 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 132070/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 108364/2023 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES

     WITH
     Diary No(s). 27671/2023 (XII)

     IA No. 135818/2023 - CONDONATION OF DELAY IN FILING
     IA No. 135820/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 25-11-2025 These matters were called on for hearing today. CORAM :

HON'BLE MR. JUSTICE VIKRAM NATH HON'BLE MR. JUSTICE SANDEEP MEHTA For Petitioner(s) :Mr. Divyam Dhyani, Adv.
Mr. Parijat Sinha, AOR Mr. M.P. Parthiban, AOR Signature Not Verified For Respondent(s) :Mr. K.m Nataraj, A.S.G. (NP) Digitally signed by NEETU KHAJURIA Date: 2025.11.25 Mr. Vinayak Sharma, Adv. 18:37:40 IST Reason:
Mr. Shantanu Sharma, Adv.
1
Mr. Jitender Kumar Tripathi, Adv.
Mr. G.s.makker-AOR/Adv. Mr. Amrish Kumar, AOR Ms. Purnima Krishna, AOR Mr. M.F.philip, Adv.
Mr. Togin M. Babichen, Adv.
Ms. G. Indira, AOR Mr. P Gandepan, Adv.
Ms. Anjali Singh, Adv.
Ms. Raniba Pangnila, Adv. Mr. Anurag Kashyap, Adv. Ms. Amrit Kaur, Adv.
Mr. Divyam Dhyani, Adv. Mr. Parijat Sinha, AOR UPON hearing the counsel the Court made the following O R D E R In view of letter circulated by Mr. Parijat Sinha, learned counsel for the respondent no.7/BPCL, these matters stand adjourned for one week.
(NEETU KHAJURIA) (RANJANA SHAILEY) ASST.REGISTRAR-CUM-PS ASSISTANT REGISTRAR 2