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Supreme Court - Daily Orders

Cox And Kings Limited vs Sap India Private Limited on 12 December, 2018

Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph

     ITEM NO.802                                   COURT NO.1                       SECTION IX

                                  S U P R E M E C O U R T O F          I N D I A
                                          RECORD OF PROCEEDINGS

                           SPECIAL LEAVE PETITION (CIVIL) Diary No. 46462/2018

     (Arising out of impugned final judgment and order dated 30-11-2018
     in CAA No. 61/2018 passed by the High Court Of Judicature At
     Bombay)

     COX AND KINGS LIMITED                                                  Petitioner

                                                       VERSUS

     SAP INDIA PRIVATE LIMITED                                              Respondent

     Date : 12-12-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
                            HON'BLE MR. JUSTICE K.M. JOSEPH

     For Petitioner
                                      Dr.   Abhishek Manu Singhvi, Sr. Adv. (mentioned by)
                                      Mr.   Mahesh Agarwal, Adv.
                                      Mr.   Ankur Saigal, Adv.
                                      Mr.   Shubham Kulshreshtha, Adv.
                                      Mr.   E.C. Agrawala, Adv. (AOR)

     For Respondent


                              UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter on 2.1.2019 before the appropriate Bench as per the roster, subject to curing of defects, if any.

(Deepak Guglani) (Anand Prakash) Signature Not Verified Court Master Court Master Digitally signed by DEEPAK GUGLANI Date: 2018.12.12 16:44:51 IST Reason: