Supreme Court - Daily Orders
Cox And Kings Limited vs Sap India Private Limited on 12 December, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.802 COURT NO.1 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 46462/2018
(Arising out of impugned final judgment and order dated 30-11-2018
in CAA No. 61/2018 passed by the High Court Of Judicature At
Bombay)
COX AND KINGS LIMITED Petitioner
VERSUS
SAP INDIA PRIVATE LIMITED Respondent
Date : 12-12-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Petitioner
Dr. Abhishek Manu Singhvi, Sr. Adv. (mentioned by)
Mr. Mahesh Agarwal, Adv.
Mr. Ankur Saigal, Adv.
Mr. Shubham Kulshreshtha, Adv.
Mr. E.C. Agrawala, Adv. (AOR)
For Respondent
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter on 2.1.2019 before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (Anand Prakash) Signature Not Verified Court Master Court Master Digitally signed by DEEPAK GUGLANI Date: 2018.12.12 16:44:51 IST Reason: