Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 68] [Section 3A] [Entire Act] Union of India - Subsection Section 3A(3) in The National Highways Act, 1956 (3)The competent authority shall cause the substance of the notification to be published in two local newspapers, one of which will be in a vernacular language.