Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 11 in The Orissa Boat Rules, 2004 11. Duration of License. - Every license granted under these rules shall continue in force for a period of one year from the date on which it is granted unless it is revoked under the provisions of these rules.
