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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Meghalaya - Subsection

Section 22(1) in North East Adventist University Act, 2015

(1)The Academic Council shall consist of:
(i)The Vice-Chancellor;
(ii)The Registrar;
(iii)The Chief Financial Officer;
(iv)The Deans/heads of Faculties;
(v)Such other members as may be prescribed in the Statutes.