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[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Tamilnadu - Subsection

Section 26(4)(v) in The Tamil Nadu Bhoodan Yagna Rules, 1959

(v)whether the expenditure incurred is in accordance with the sanctioned budget and if there are deviations from such budget, what the deviations are;