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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(d) in The M.P. Government Central Libraries Rules, 1964

(d)The Chief Librarian may himself arrange for the meetings, shows, etc. intended for the enlightenment and entertainment of the public. Admission to such meetings, shows, etc. may be restricted to invitees or members of the library.