Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(4) in The Ombudsman Scheme for Non-Banking Financial Companies, 2018 (4)The Scheme shall apply to the business in India of a Non-Banking Financial Company as defined under the Scheme.
