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Union of India - Section

Section 46 in The Railway Protection Force Rules, 1987

46. Ineligibility

:-No person-
(a)who is not a citizen of India, or
(b)who has entrusted into or contracted a marriage with a person having a spouseliving, or
(c)who having a spouse living, has entered into or contracted a marriage with anyperson,
Shall be eligible for appointment as member of the Force