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[Cites 0, Cited by 0] [Section 347(2)] [Section 347] [Entire Act]

State of Maharashtra - Subsection

Section 347(2)(c) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(c)the Secretary of any district municipality or of a city municipality not falling under clause (b) under the Bombay District Municipal Act, 1901; (Bombay III of 1901); or