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State of Punjab - Section

Section 731 in Punjab Jail Manual, 1996

731. Weekly list to be sent to the District Magistrate.

- The Superintendent shall submit weekly to the District Magistrate a list (Form No. 116), giving the names and other particulars required by the form, of all unconvicted prisoners other than those committed to Sessions, who have been detained in jail for more than thirty days since their first admission.