76. [ Registers of reportable and minor accidents [ Substituted by G.S.R. 316, dated 14.4.1986 (w.e.f. 26.4.1986).]
.-(1) The register required by sub-section (1-A) of section 23 of the Act shall be maintained in Form J and a copy thereof shall be sent to the concerned Inspector of Mines.(2)The register required by sub-section (3) of section 23 of the Act shall be maintained in Form K].
