Andhra Pradesh High Court - Amravati
M Govindarajulu vs The State Of Andhra Pradesh on 16 October, 2023
HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
MAIN CASE No.: W.P.No.27241 of 2023
PROCEEDING SHEET
Sl.
DATE ORDER
No
1.16.10.2023 CMR,J & TRR,J At request of learned Government Pleader for filing counter, list the matter after two (02) weeks.
_______ CMR, J _______ TRR, J ARR/KSJ