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Andhra Pradesh High Court - Amravati

M Govindarajulu vs The State Of Andhra Pradesh on 16 October, 2023

        HIGH COURT OF ANDHRA PRADESH AT AMARAVATI

      MAIN CASE No.: W.P.No.27241 of 2023

                          PROCEEDING SHEET

Sl.
       DATE                            ORDER
No

 1.

16.10.2023 CMR,J & TRR,J At request of learned Government Pleader for filing counter, list the matter after two (02) weeks.

_______ CMR, J _______ TRR, J ARR/KSJ