Tripura High Court
Mithan Paul @ Bittu @ Mithun Paul vs The State Of Tripura ----Respondent(S) on 25 June, 2020
Author: Arindam Lodh
Bench: Arindam Lodh
Page 1 of 1
HIGH COURT OF TRIPURA
AGARTALA
AB 64/2020
Mithan Paul @ Bittu @ Mithun Paul ----Petitioner(s)
Versus
The State of Tripura ----Respondent(s)
For Petitioner(s) : Mr. A.K. Pal, Advocate For Respondent(s) : Mr. Ratan Datta, PP HON'BLE MR. JUSTICE ARINDAM LODH Order 25/06/2020 List the matter on 02.07.2020 on which date learned PP shall produce the case diary in connection with Kanchanpur PS case no. 09 of 2020 under Sections 21(b)/29 of the NDPS Act, 1985.
JUDGE Saikat