Bombay High Court
Padmin Sonerao Hande vs The State Of Maharashtra And Others on 9 March, 2022
Bench: R. D. Dhanuka, S.G. Mehare
1 932- W. P. No. 5241-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 5241 OF 2021
Padmin Sonerao Hande .. Petitioner
Versus
The State of Maharashtra
and others .. Respondents
...
Advocate for the Petitioner : Mr. V. S. Panpatte A.G.P. for Respondent Nos. 1 and 2 : Mr. Y. G. Gujarathi ...
CORAM : R. D. DHANUKA & S.G. MEHARE JJ.
DATE : 09.03.2022.
PER COURT :-
At the request of learned A.G.P. Mr. Y. G. Gujarathi appearing for the respondent Nos. 1 and 2, to consider the Judgment of this Court in the case of Dilip Mohan Desai Vs. State of Maharashtra and others dated 16.12.2020 and Judgment dated 30th July, 2021 in case of Dilip Baburao Patil Vs. State of Maharashtra and Others in Writ Petition No. 3175 of 2020 delivered by the Division Bench of this Court which is tenderd today across the bar.
2. Place the matter high on board on 11th March, 2022.
(S.G. MEHARE J.) ( R.D. DHANUKA J. ) ::: Uploaded on - 10/03/2022 ::: Downloaded on - 11/03/2022 06:15:22 :::