Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(g) in West Bengal Single Window System (Management, Control and Miscellaneous Provisions) Act, 2017 (g)"right to service" means right to obtain service as defined in clause (j) of section 2 of the West Bengal Right to Public Services Act, 2013;
