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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Bihar - Subsection

Section 1(11) in Incentives to Industries in Bihar, 1986

(11)Due attention will also be given to improvement in quality of goods produced so that they are compective and are to the full satisfaction to the consumers. Suitable incentives will be provided to promote services connected with promotion to tourism in the State. Suitable arrangements at the State, districts and Industrial Area Development Authorities levels have been made for proper and regular monitoring of projects and schemes.