Supreme Court - Daily Orders
Asst. Commission Of Income Tax vs Sarla Raj Kumar Varma on 8 October, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.22 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
11350/2014
(Arising out of impugned final judgment and order dated 11/02/2014
in SCA No. 125/2014 passed by the High Court of Gujarat at
Ahmedabad)
ASST. COMMISSIONER OF INCOME TAX Petitioner(s)
VERSUS
SARLA RAJ KUMAR VARMA Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Radhakrishnan, Sr. Adv.
Ms. Aparajita Singh, Adv.
Ms. Sadhana Sandhu, Adv.
For Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Dismissed.
(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.10.08 16:54:29 IST Reason: