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Supreme Court - Daily Orders

Asst. Commission Of Income Tax vs Sarla Raj Kumar Varma on 8 October, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.22                                  COURT NO.11                  SECTION IIIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

  Petition(s)                  for    Special    Leave   to   Appeal    (C)......CC   No(s).
  11350/2014

  (Arising out of impugned final judgment and order dated 11/02/2014
  in SCA No. 125/2014 passed by the High Court of Gujarat at
  Ahmedabad)

  ASST. COMMISSIONER OF INCOME TAX                                         Petitioner(s)

                                                     VERSUS

  SARLA RAJ KUMAR VARMA                                                    Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 08/10/2014 This petition was called on for hearing today.

  CORAM :
                           HON'BLE MR. JUSTICE MADAN B. LOKUR
                           HON'BLE MR. JUSTICE C. NAGAPPAN

  For Petitioner(s)                    Mr.   Radhakrishnan, Sr. Adv.
                                       Ms.   Aparajita Singh, Adv.
                                       Ms.   Sadhana Sandhu, Adv.
                                       For   Mrs. Anil Katiyar, AOR

  For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                               O R D E R

Delay condoned.

Dismissed.

(R.NATARAJAN) (JASWINDER KAUR) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.10.08 16:54:29 IST Reason: