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State of Uttar Pradesh - Section

Section 15 in The U.P. Industries Department Class IV Service Rules, 1974

15. Appointing authority.

- The following shall be the appointing authorities for the various categories of posts in the Service :
A. Posts at the Head Office:    
1. All posts at the head office ... Assistant Director of Industries (Establishment).
B. Posts at the Zonal/Sub-Zonal Offices :    
1. All posts at Zonal/Sub-Zonal Office; ... The Zonal Officer/Sub-Zonal Officer
C. Other posts :    
1. All posts at the Office of District Industries Officer/createdunder any Schemes running under the charge of the DistrictIndustries Officer.... ... The District Industries Officer.
2. All posts created under the various schemes. ... The Officer who is directly incharge of the scheme.