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State of Uttar Pradesh - Section
Section 15 in The U.P. Industries Department Class IV Service Rules, 1974
15. Appointing authority.
- The following shall be the appointing authorities for the various categories of posts in the Service :| A. | Posts at the Head Office: | ||
| 1. | All posts at the head office | ... | Assistant Director of Industries (Establishment). |
| B. | Posts at the Zonal/Sub-Zonal Offices : | ||
| 1. | All posts at Zonal/Sub-Zonal Office; | ... | The Zonal Officer/Sub-Zonal Officer |
| C. | Other posts : | ||
| 1. | All posts at the Office of District Industries Officer/createdunder any Schemes running under the charge of the DistrictIndustries Officer.... | ... | The District Industries Officer. |
| 2. | All posts created under the various schemes. | ... | The Officer who is directly incharge of the scheme. |