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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(q) in Madhya Pradesh Audhyogik Suraksha Bal Adhiniyam, 2015

(q)"strategic and vital installation" means all such essential and vulnerable points or areas requiring special protection, as may from time to time be specified by the Government;