Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 13 in The Andhra Pradesh Prevention Of Anti-Social And Hazardous Activities Act, 1980 13. Bar of jurisdiction of courts No order made in exercise of any power conferred by or under this Act shall be called in question in any court.
