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Tripura High Court

Party Name : Swapan Gope vs In Charge, Hr-Er, Ongc Ltd & Ors on 11 January, 2017

Author: S.C.Das

Bench: S.C.Das

Case No :IA. 0000952/2016


Party Name : SWAPAN GOPE Vs IN CHARGE, HR-ER, ONGC LTD & ORS


THE HONBLE MR. JUSTICE S.C.DAS


 No representation on behalf of the petitioner.
      Learned counsel, Ms. S. Deb(Gupta) at the Bar submits that she has been requested by
learned counsel, Mr. D.R. Choudhury for the petitioner that he is struck in traffic and therefore
could not appear before the court.
      Learned counsel, Mr. K. Nandi is present for respondent No.1.

So, list the interim application for hearing on 19.01.2017.

Download Date: 8-05-2017 15:05 1/1