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[Cites 0, Cited by 0] [Section 2(50)] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(50)(a) in Kolkata Municipal Corporation Act, 1980

(a)a place where persons assemble for the sale of meat, fish, fruit, vegetables, livestock, or any other article of food of a perishable nature, whether or not there is any collection of shops or warehouses or stalls for the sale of other articles in such place, or