Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 3 in Bihar Commercial Taxes Department Field Auditors Cadre Rules, 2009

3. Constitution of the cadre.

(1)The cadre shall be State level and shall be under the administrative control of the Department of Commercial Taxes.
(2)Employees appointed and working at present on the post of Auditors in the field offices of the Divisions of the Department shall be deemed to be automatically included in this cadre.
(3)Appraisement of number of Auditors of different categories shall be on the basis of their sanctioned strength by the State Government.
(4)Number of sanctioned strength of Auditors may be increased/decreased from time to time by the State Government.
(5)The grades of Auditors cadre shall be prescribed in the following manner :-
Sl. No. Grade Pay Scale Level
(i) Auditor 4500-125-7000 Basic Grade
(ii) Auditor Grade-II 5500-175-9000 1st Promotion
(iii) Auditor Grade I 6500-200-10500 2nd Promotion