Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 22D in The Rajasthan Agricultural Produce Markets Act, 1961 22D. Determination of the validity of Election. - The Government shall, if an election of any member is challenged, determine the validity of the election of a member in the prescribed manner.
