Madhya Pradesh High Court
Santosh Kumar Nanda vs The State Of Madhya Pradesh on 27 March, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-8977-2022 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 8977 of 2022 (SANTOSH KUMAR NANDA Vs THE STATE OF MADHYA PRADESH ) Dated : 27-03-2025 Shri S.K Saini - Advocate for appellant.
In the instant case, I.A No.32893/2024 an application for change of counsel is pending.
Nobody appeared on behalf of the appellant. It is made clear that if no one appears on behalf of the appellant on the next date of hearing, then aforesaid I.A will be dismissed for want of prosecution.
List this case after two weeks.
(ACHAL KUMAR PALIWAL) JUDGE Prar Signature Not Verified Signed by: PRARTHANA SURYAVANSHI Signing time: 29-03-2025 13:14:59