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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Tamilnadu - Subsection

Section 71(2)(a) in Tamil Nadu Pension Rules, 1978

(a)If the retiring Government servant is unable or unwilling to furnish a surety, a suitable cash deposit may be taken from him or such portion of gratuity payable to him as may be considered sufficient may be held over till the outstanding dues are assessed and adjusted.