Chattisgarh High Court
Anshul Shrivastava vs State Transport Authority 10 ... on 18 September, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPC No. 3270 of 2019
• Anshul Shrivastava S/o Shri Shailendra Shrivastava Aged About 32 Years R/o Darripara,
Ambikapur, District- Surguja, Chhattisgarh
---- Petitioner
Versus
1. State Transport Authority, Raipur Chhattisgarh
2. Secretary, State Transport Authority , Raipur Chhattisgarh
---- Respondents
18/09/2019 Ms. Sarina Khan, counsel for the petitioner.
Shri Kunal Das, PL for the State. Heard.
Learned counsel for the petitioner seeks permission of the Court to withdraw the instant petition.
Prayer is allowed.
As prayed, the writ petition is dismissed as withdrawn.
Sd/-
Goutam Bhaduri Judge ashu