Central Information Commission
Pardeep Kumar Verma vs National Institute Of Pharmaceutical ... on 29 December, 2020
Author: Neeraj Kumar Gupta
Bench: Neeraj Kumar Gupta
के ीय सूचना आयोग
Central Information Commission
बाबा गंगनाथ माग,मुिनरका
Baba Gangnath Marg, Munirka
नई द ली, New Delhi - 110067
ि तीय अपील सं या/Second Appeal No. CIC/NIPER/A/2019/117790
Pardeep Kumar Verma ... अपीलकता/Appellant
VERSUS
बनाम
CPIO, M/o. Chemical & Fertilizer ... ितवादी /Respondent
National Institute of Pharmaceutical
Education and Research, NIPER
SAS Nagar, Punjab
Relevant dates emerging from the appeal:
RTI : 17-01-2019 FA : 18-02-2019 SA : 16-04-2019
CPIO : Not on Record FAO : Not on Record Hearing : 18-12-2020
ORDER
1. The appellant, Mr. Pardeep Kumar Verma has informed the Commission vide letter dated 03-12-2020 that he does not want to pursue the present appeal and hence, has decided to withdraw the case. Decision:
2. In view of the above, this second appeal is hereby dismissed as 'Withdrawn'.
3. Copy of the decision be provided free of cost to the parties.
नीरज कु मार गु ा)
Neeraj Kumar Gupta (नीरज ा
सूचना आयु )
Information Commissioner (सू दनांक / Date 18-12-2020 Authenticated true copy (अिभ मािणत स यािपत ित) S. C. Sharma (एस. सी. शमा), Dy. Registrar (उप-पंजीयक),(011-26105682) Page 1 of 2 Addresses of the parties:
1. CPIO, M/o. Chemical & Fertilizer National Institute of Pharmaceutical Education and Research, NIPER, RTI Cell Sec-67, SAS Nagar, Mohali, Punjab-160062
2. Pardeep Kumar Verma Page 2 of 2