Section 3(1)(c) in The Indian Medicine Central Council Act, 1970

[Cites 0, Cited by 5] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(c) in The Indian Medicine Central Council Act, 1970

(c)such number of members, not exceeding thirty per cent. of the total number of members elected under clauses (a) and (b), as may be nominated by the Central Government, from amongst persons having special knowledge or practical experience in respect of Indian Medicine:

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Union of India - Subsection

Section 3(1)(c) in The Indian Medicine Central Council Act, 1970