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[Cites 0, Cited by 0] [Section 53(21)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(21)(b) in Jammu and Kashmir Co-operative Societies Rules, 2001

(b)Where the property to which the claim or objection relates has been advertised for sale, the sale officer may postpone the sale pending the investigation of the claim or objection.