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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(3) in THE RAJASTHAN ELECTROPATHY SYSTEM OF MEDICINE ACT, 2018

(3)An out-going Chairperson, or member, if otherwise qualified, shall be eligiblefor re-election or re-nomination, as the case may be.