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State of West Bengal - Section

Section 269 in Siliguri Municipal Corporation Act, 1990

269. Police officers to assist the Corporation, Mayor-in-Council, Chief Executive Officer, etc.

- It shall be the duty of every police officer in or outside Siliguri to assist the Corporation, the Mayor-in-Council, the Chief Executive Officer or any other officer or employee of the Corporation in the exercise of the powers and discharge of the duties and the functions under this Act or any rule or regulation made thereunder as and when such assistance is called for.