Supreme Court - Daily Orders
Akhilesh Chandra Porwal @ A.C. Porwal vs Union Of India Thr. Secretary . on 22 April, 2019
Bench: Chief Justice, Deepak Gupta, Sanjiv Khanna
ITEM NO.6 COURT NO.1 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 42156/2019 in Civil Appeal No. 9691/2016
AKHILESH CHANDRA PORWAL @ A.C. PORWAL Appellant
VERSUS
UNION OF INDIA THR. SECRETARY & ORS. Respondents
(FOR EARLY HEARING)
Date : 22-04-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE DEEPAK GUPTA
HON'BLE MR. JUSTICE SANJIV KHANNA
For Appellant
Mr. Tara Chandra Sharma, AOR
Ms. Neelam Sharma, Adv.
Ms. Pankhuri Shrivastava, Adv.
Mr. Rajeev Sharma, Adv.
For Respondents
Mr. Sachin Sharma, Adv.
Mr. Arvind Kumar Sharma, Adv. (AOR)
Mr. Raj Kishor Choudhary, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeal.
List the appeal in the month of September, 2019 before the appropriate Bench.
The application is accordingly disposed of.
Signature Not Verified Digitally signed by DEEPAK GUGLANI (Deepak Guglani) (Anand Prakash) Date: 2019.04.22 17:02:32 IST Reason: Court Master Court Master