Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 59 in The Orissa Legislative Assembly Members' (Medical Attendance) Rules, 1965 59. T.B. Ward of the S.C.B. Medical College Hospital, Cuttack. Annexure IIGovernment Recognised Institutions for The Treatment of Poliomyelitis
