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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(1)(e) in The Fertilizer (Control) Order, 1985

(e)seize any books of accounts or documents relating to manufacture, storage or sale of fertilizers, etc, in respect of which he has reason to believe that any contravention of this Order has been or is being or is about to be committed :