Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Mizoram - Subsection Section 10(1) in Mizoram Animal (Control & Taxation) Act, 2014 (1)If the animals are not claimed within seven days from the date of announcement under sub-section (5) of section 7, the Village Council shall cause them to be sold by public auction.
