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Patna High Court - Orders

Lal Babu Singh & Ors vs Parmanand Singh & Ors on 20 February, 2017

Author: Mungeshwar Sahoo

Bench: Mungeshwar Sahoo

           Patna High Court FA No.297 of 1996 (21) dt.20-02-2017




                           IN THE HIGH COURT OF JUDICATURE AT PATNA
                                             First Appeal No.297 of 1996
                        ======================================================
                        Lal Babu Singh & Ors
                                                                            .... .... Appellants
                                                        Versus
                        Parmanand Singh & Ors
                                                                           .... .... Respondents
                        ======================================================
                        Appearance :
                        For the Appellants    :   Mr. Khurshid Ahmad Siddiqui
                                                   Mr. Farooque Ahmad
                                                   Mr. Akhouri Baidya Nath Pd.
                                                   Mr. Md.Ataul Haque
                                                   Mr. Khalid Ahsan
                                                   Mr. Deepak Kumar Singh
                                                   Mr. Abdul Aziz

                        For the Respondents        :   Mr. .
                                                       Mr. .
                                                       Mr. Mahesh.Nr.Parbat
                                                       Mr. Sanjay Kumar Giri

                        ======================================================
                        CORAM: HONOURABLE MR. JUSTICE MUNGESHWAR
                        SAHOO
                        ORAL ORDER

21    20-02-2017

As prayed for on behalf of the appellants, put up under the same heading after one week.

(Mungeshwar Sahoo, J) Harish/-

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