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[Cites 0, Cited by 0] [Section 42(1)] [Section 42] [Entire Act]

State of Tamilnadu - Subsection

Section 42(1)(c) in Tamil Nadu Fisheries University Act, 2012

(c)The giving of notice to the members of any authority of the University, the dates of the meetings and the business to be transacted at the meetings and for keeping a record of the proceedings of the meetings;