Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(4) in The Payment Of Wages Act, 1936 (4)[Save as otherwise provided in sub-section (2), all payments] [ Substituted by Act 53 of 1964, Section 5, for " All payments" (w.e.f. 1.2.1965).] of wages shall be made on a working day.
