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State of Rajasthan - Section

Section 13 in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

13. Statement regarding Pension.

- Statement for grant of pension under these rules shall be prepared by Jagir Employees and submitted to the Collector, Commissioner of the Division or other Departmental Officer concerned, as the case may be, who shall verify the service of the claimants in the manner prescribed for grant of pension in Government servants.