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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xvii) in University of Udaipur Officers (Conditions of Service) Rules, 1976

(xvii)"Officiating" an officer may officiate in a post when he performs the duty of a post on which another person holds a lien. He may also officiate on a vacant post no other officer holds lien.