Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 64 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

64.

"The employees of the Commission shall be eligible for 'Leave Travel Concession' to hometown once in a two-year block, and 'Leave Travel Concession' to any where in Maharashtra once in four-year block. The employee may avail of two hometown 'Leave Travel Concession' in four years or one hometown 'Leave Travel Concession' and one 'Leave Travel Concession' anywhere in Maharashtra in a four-year block.The four year block will be as prescribed by the State Government."Loans and Advances