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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(b) in The Gujarat Professional Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007

(b)"aided college or institution" means a professional educational college or institution, including the University, run or managed by the trust, society or association of persons or organisations, receiving financial aid or grant-in-aid from the State Government or the Central Government;