Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(23) in Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961 (23)"plantation" means any land used for growing all or any of the following, namely, cardamom, cinchona, coffee, rubber or tea;
