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Madhya Pradesh High Court

Smt. Rashi Gupta vs Gaurav Gupta on 1 October, 2019

                                                                              1                               CRR-3519-2018
                                           The High Court Of Madhya Pradesh
                                                      CRR-3519-2018
                                                                   (SMT. RASHI GUPTA Vs GAURAV GUPTA)

       10
       Gwalior, Dated : 01-10-2019
                                 Shri Madan Bhargava, learned counsel for the petitioner.
                                 Shri S.S. Kushwaha, learned counsel for the respondent.

At the joint request of counsel for the parties, matter is placed on 31st October, 2019 for hearing at motion stage.

(ANAND PATHAK) JUDGE VC VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=df59fbf0f5c7485addc8affe3edf20e67d11d7f910 45d81139f6792fbd4ae91f, CHATURVEDI 2.5.4.45=0321008AE87CF73A0689160B013BB567F9F88C 3A679353F0F90ADCBE50246904A64CBB, cn=VARSHA CHATURVEDI Date: 2019.10.01 18:11:56 -07'00'